LAWS(MPH)-2021-9-24

VIKAS Vs. STATE OF MADHYA PRADESH

Decided On September 15, 2021
VIKAS Appellant
V/S
STATE OF MADHYA PRADESH Respondents

JUDGEMENT

(1.) Heard through Video Conferencing.

(2.) Shri Maneesh Kumar Soni, learned counsel for the petitioner.

(3.) Shri Pradeep Sahu, learned P.L. for the respondent/State.