LAWS(MPH)-2021-9-47

BALVEER Vs. STATE OF M.P.

Decided On September 16, 2021
BALVEER Appellant
V/S
STATE OF M.P. Respondents

JUDGEMENT

(1.) Shri Atul Gupta, Counsel for the applicant.

(2.) Shri A.K. Nirankari, Public Prosecutor for the respondent/State.

(3.) Case diary is available.