(1.) The applicant has filed this repeat (2nd) bail application under Sec. 439 of Cr.P.C. His first bail application was dismissed as withdrawn vide order dtd. 2/3/2021 in M.Cr.C. No.50102/2020.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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