LAWS(MPH)-2021-7-15

BHAGWAN SINGH RAGHUVANSHI Vs. SHAKIR KHAN

Decided On July 06, 2021
Bhagwan Singh Raghuvanshi Appellant
V/S
Shakir Khan Respondents

JUDGEMENT

(1.) Heard through Video Conferencing.

(2.) Shri Sankalp Sharma, learned counsel for the appellant.

(3.) None for the respondents.