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LAWS(MPH)-2021-11-28
SURESH Vs. STATE OF MADHYA PRADESH
Decided On November 08, 2021
SURESH
Appellant
V/S
STATE OF MADHYA PRADESH
Respondents
JUDGEMENT
(1.) The applicant has filed this first application u/S. 439, Cr.P.C. for grant of bail.
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