(1.) This is first bail application under Sec. 439 Cr.P.C. filed on behalf of the applicant.
(2.) The applicant is in custody since 31/10/2021 in connection with Crime No.503/2021 registered at Police Station Isagad, District Ashok Nagar (M.P.) for the offences punishable under Sections 394 of IPC and under Sec. 28(6) of Arms Act.
(3.) As per prosecution story, applicant along with two committed dacoity on gun-point and looted Rs.5,300.00 from the complainant. Accordingly, case has been registered.