LAWS(MPH)-2021-10-95

MANGILAL Vs. STATE OF M.P.

Decided On October 22, 2021
MANGILAL Appellant
V/S
STATE OF M.P. Respondents

JUDGEMENT

(1.) Heard on I.A.No.27489/2021, an application for suspension of sentence on behalf of the appellant No.1 - Mangilal.