BALRAM @ BALLU Vs. STATE OF M.P.

JUDGEMENT

(1.) This is first application filed under Sect. 439 of Cr.P.C. for grant of bail to the applicant, as he has been arrested on 28/7/2021 in connection with Crime No.268/2021 registered at Police Station Suvasara District Mandsaur for commission of offence punishable under Ss. 363,305,354(A),354(D) and 201 of IPC and Ss. 11,12,13,14, and 15 of the POCSO Act.