LAWS(MPH)-2021-9-23

AJEET YADAV Vs. STATE OF M.P.

Decided On September 15, 2021
Ajeet Yadav Appellant
V/S
STATE OF M.P. Respondents

JUDGEMENT

(1.) Shri Ravi Dwivedi, Counsel for the applicant through video conferencing.

(2.) Shri A.K. Nirankari, Public Prosecutor for the respondent/State.

(3.) Case diary is available.