LAWS(MPH)-2021-10-55

MAHESH Vs. STATE OF M.P.

Decided On October 05, 2021
MAHESH Appellant
V/S
STATE OF M.P. Respondents

JUDGEMENT

(1.) The applicant has filed this first bail application u/S.439 Cr.P.C for grant of bail. Applicant has been arrested on 25/8/2021 by Police Station Pichchore, District Shivpuri in connection with Crime No. 394/2021 registered for offence punishable under Ss. 363, 366, 376-D, 344 and 506-B of IPC.