ANKIT Vs. STATE OF M.P.

JUDGEMENT

(1.) This is first application filed under sec. 439 of Cr.P.C. for grant of bail to the applicant, as he has been arrested on 21/10/2021 in connection with Crime No.1029/2021 registered at Police Station Vijay Nagar District Indore for commission of offence punishable under Ss. 354 and 382 of IPC.