LAWS(MPH)-2021-10-64

SANJAY CHOUBEY Vs. STATE OF MADHYA PRADESH

Decided On October 08, 2021
Sanjay Choubey Appellant
V/S
STATE OF MADHYA PRADESH Respondents

JUDGEMENT

(1.) This is the first bail application filed by the applicant under Sec. 438 of Cr.P.C. for grant of anticipatory bail.