(1.) This is a first anticipatory bail application under Sec. 438 of Cr.P.C on behalf of the applicant who is under apprehension of his arrest in connection with Crime No.1093/2019 registered at Police Station Kolgavan, Satna, District Satna (M.P.) under Sec. 420 of IPC.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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