LAWS(MPH)-2021-9-83

PRAVEEN SINGH CHOUDHARY Vs. STATE OF MADHYA PRADESH

Decided On September 24, 2021
Praveen Singh Choudhary Appellant
V/S
STATE OF MADHYA PRADESH Respondents

JUDGEMENT

(1.) Shri Sarthak Nema, learned counsel for the petitioner.

(2.) Shri Siddharth Shrivastava, learned Panel Lawyer for respondent/State.

(3.) Shri V.S. Choudhary, learned counsel for respondent no. 4.