REGENT COMPUTRONICS PVT. LTD.

KALYAN SHARMA Appellant

V/S

STATE OF MADHYA PRADESH Respondents

Referred Judgements :-

RAMESHCHANDRA VS. RAMKARAN [REFERRED TO]
BASANTI VS. LAXMAN SINGH [REFERRED TO]
K P SUBBARAMA SASTRI K S RAGHAVAN VS. K S RAGHAVAN:PARAMESHWARA SASTRIGAL [REFERRED TO]
PRITHVICHAND RAMCHAND SABLOK VS. S Y SHINDE [REFERRED TO]
SNEH GUPTA VS. DEVI SARUP [REFERRED TO]

(1.) Hearing through Video Conferencing.

(2.) Shri Veer Kumar Jain, learned Senior Counsel assisted by Shri Maqbool Ahmed Mansoori, learned counsel for the applicant.

(3.) Shri Valmik Shakargayan, learned Panel Lawyer for the respondent/State of Madhya Pradesh.