(1.) None for the petitioner.
(2.) Shri Deepak Khot, Government Advocate for the State.
(3.) This petition under Art. 226 of the Constitution of India has been filed seeking following reliefs:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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