Home
About Us
Support
Browse Database
Contact Us
LOGIN
LAWS(MPH)-2021-10-103
SHAILENDRA SINGH Vs. STATE OF M.P.
Decided On October 29, 2021
SHAILENDRA SINGH
Appellant
V/S
STATE OF M.P.
Respondents
JUDGEMENT
(1.) This is first application filed under Sec. 439 of Cr.P.C. for grant of bail.
Click here to view full judgment.