(1.) Shri Ashok Kumar Gupta, learned counsel for the petitioner.
(2.) Shri A.P. Singh, learned Deputy Advocate General and Shri Vikram Johri, learned Panel Lawyer for the respondents/State.
(3.) Heard.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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