(1.) Case diary is available.
(2.) This is third application filed under Sec. 439 of Cr.P.C. for grant of bail. Previous application has been dismissed by order dated 18.6.2021 passed in M.Cr.C. No.30865/2021.
(3.) The applicant has been arrested on 19.1.2021 in connection with Crime No.29/2021 registered by Police Station Sironj Distt. Vidisha for offence punishable under Ss. 363, 366-A, 368, 376- D, 376 (2) (n), 344, 370, 506 of IPC and under Ss. 3, 4, 5, 6 of Protection of Children from Sexual Offence Act.