VISHAKHA Vs. STATE OF M.P.

JUDGEMENT

(1.) This is first application filed under sec. 439 of Cr.P.C. for grant of bail to the applicant, as he has been arrested on 4/8/2021 in connection with Crime No.298/2021 registered at Police Station Aazad Nagar District Alirajpur for commission of offence punishable under Sec. 49(A) of M.P. Excise Act.