LAWS(MPH)-2021-11-82

JITENDRA KUMAR KUSHWAH Vs. STATE OF MADHYA PRADESH

Decided On November 22, 2021
Jitendra Kumar Kushwah Appellant
V/S
STATE OF MADHYA PRADESH Respondents

JUDGEMENT

(1.) The applicant has filed this first application u/S. 439, Cr.P.C. for grant of bail.