LAWS(MPH)-2021-10-53

SIDDHARTH RAJAWAT Vs. STATE OF M.P.

Decided On October 05, 2021
Siddharth Rajawat Appellant
V/S
STATE OF M.P. Respondents

JUDGEMENT

(1.) This first application under Sec. 439 of Cr.P.C. has been filed for grant of bail.