(1.) Petitioner has filed this miscellaneous petition being aggrieved of the orders dtd. 8/11/2021 and 11/11/2021 passed by the learned 19th District Judge, Bhopal respectively whereby the right of plaintiff to lead evidence has been closed.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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