(1.) The applicant has filed this second application u/S.439 Cr.P.C for grant of bail. Applicant has been arrested on 22/7/2021 by Police Station-Abkari, District Shivpuri, in connection with Crime No.179/2021 registered for offence under Sec. 34(1), 34(2) of M.P. Excise Act.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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