DEEPU SINGH Vs. STATE OF M.P.

JUDGEMENT

(1.) Case Diary is available.

(2.) This first application under Sec. 439 of CrPC has been filed for grant of bail.

(3.) The applicant has been arrested on 05/07/2021 in connection with Crime No.451/2020 registered at Police Station Mehgaon Distt. Bhind for offence under Ss. 392, 394, 201 of IPC and Sec. 11, 13 of MPDVPK Act.