LAWS(MPH)-2021-12-41

BHARAT DWIVEDI Vs. STATE OF M.P.

Decided On December 04, 2021
Bharat Dwivedi Appellant
V/S
STATE OF M.P. Respondents

JUDGEMENT

(1.) This is first application filed under sec. 439 Cr.P.C. Applicant Bharat Dwivedi was arrested on 12/8/2021 in Crime No. 229/2021 registered at Police Station Lavkush Nagar, District Chhatarpur for the offence punishable under Ss. 341, 294, 323, 324, 327, 506, 34 of IPC.