ARUNAB Vs. STATE OF M.P.

JUDGEMENT

(1.) This is the first application under Sec. 439 of Criminal Procedure Code, 1973, as he / she is implicated in connection with Crime No.698/2021 registered at Police Station Vijay Nagar, District Indore (MP) for offence punishable under Ss. 420/34 of IPC. The applicant is in custody since 20/07/2021.