LAWS(MPH)-2021-9-69

AJAY NIGAM Vs. STATE OF MADHYA PRADESH

Decided On September 30, 2021
AJAY NIGAM Appellant
V/S
STATE OF MADHYA PRADESH Respondents

JUDGEMENT

(1.) Heard through Video Conferencing.

(2.) Shri Rahul Rawat, learned counsel for the petitioner.

(3.) Shri Manoj Kushwaha, learned P.L. for the respondents/State.