(1.) This is the first application filed under sec. 439 Cr.P.C seeking bail in connection with Crime No.369/2021 registered at Police station Birlagram Nagda for the offence punishable under sec. 34(2) of M.P. Excise Act. The applicant is in custody since 31/8/2021.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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