GAURAV Vs. STATE OF MADHYA PRADESH

JUDGEMENT

(1.) This is repeat (second) application under Sec. 439 of Criminal Procedure Code, 1973. The applicant is implicated in connection with Crime No.315/2021 registered at Police Station Lasudia, Indore District Indore (MP) for offence punishable under Ss. 420, 467, 468 and 471 of the Indian Penal Code, 1860.