(1.) Present petition under Sec. 482 of CrPC has been filed seeking extension of bail granted by this Court vide order dtd. 02/8/2021 passed in CRA No.4241/2021, whereby the petitioner was extended the benefit of bail for a period of 30 days.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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