(1.) This is the applicant's fourth application under Sec. 439 of Criminal Procedure Code, 1973, as he is implicated in connection with Crime No.21/2021 registered at Police Station-Balakwada, District-Khargone for offence punishable under Ss. 489-A, 489-B and 489-C of the IPC.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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