(1.) Learned counsel for the applicant seeks for and is granted permission to withdraw this second bail application under Sec. 439 of CrPC filed by the applicant in connection with Crime No.881/2020 registered at Police Station Porsa, District Morena for offence under Ss. 8/20 and 29 of NDPS Act.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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