LAWS(MPH)-2021-3-110

ARJUN SINGH KAK Vs. STATE OF MP

Decided On March 12, 2021
Arjun Singh Kak Appellant
V/S
STATE OF MP Respondents

JUDGEMENT

(1.) This petition under Article 226 of the Constitution of India has been filed against the Marriage Certificate No. 0101/GWAL/ 0002698/8000085741/2018 issued by Nodal Officer(E), Municipal Corporation, Gwalior.

(2.) This Court by order dated 11/02/2021 had observed as under:-

(3.) Accordingly, the details of various litigations which are pending between the parties before different Courts, have been placed on record.