LAWS(MPH)-2021-10-107

RAJDEV SHARMA Vs. STATE OF MADHYA PRADESH

Decided On October 28, 2021
Rajdev Sharma Appellant
V/S
STATE OF MADHYA PRADESH Respondents

JUDGEMENT

(1.) This appeal under Sec. 2(1) of Madhya Pradesh Uchcha Nyayalaya (Khand Nyaypeeth Ko Appeal) Adhiniyam 2005 is directed against the order dtd. 2/12/2019 in W.P.No.25403/2019.