LAWS(MPH)-2021-10-99

PAWAN JATAV Vs. STATE OF M.P.

Decided On October 26, 2021
Pawan Jatav Appellant
V/S
STATE OF M.P. Respondents

JUDGEMENT

(1.) Heard on IA No. 30574/2021, an application under Sec. 301(2) of the Cr.P.C.