LAWS(MPH)-2021-9-27

SHARDA TARAM Vs. STATE OF MADHYA PRADESH

Decided On September 16, 2021
Sharda Taram Appellant
V/S
STATE OF MADHYA PRADESH Respondents

JUDGEMENT

(1.) Heard through Video Conferencing.

(2.) Shri Rajesh Kumar Tiwari, learned counsel for the petitioner.

(3.) Shri Akshay Pawar, learned Panel Lawyer for the respondents/State.