LAWS(MPH)-2021-9-50

HANIF Vs. STATE OF M.P

Decided On September 09, 2021
HANIF Appellant
V/S
STATE OF M.P Respondents

JUDGEMENT

(1.) Mr. Sanjay Gupta, learned counsel for the appellant.

(2.) Mr. Piyush Bhatnagar, learned Panel Lawyer for the respondent/State.

(3.) Mr. L.N. Sakle, learned counsel for the Objector.