(1.) Shri Prashant Sharma, Counsel for the petitioner.
(2.) Shri Deepak Khot, Counsel for the State.
(3.) This petition under Article 226 of the Constitution of India has been filed seeking the following relief:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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