MUJJAFAR Vs. STATE OF M.P.

JUDGEMENT

(1.) Applicant has filed this first bail application under Sec. 439 of the Code of Criminal Procedure, 1973. He is in Jail since 10/10/2021 in connection with Crime No.411/2021 registered at P.S - Makdon, District Ujjain (M.P.) for commission of offence punishable under Sec. 25(1)(A), 6, 7 & 27 of Arms Act.