(1.) This is first bail application under Sec. 439 of Cr.P.C. for grant of bail. The applicant is implicated in Crime No.557/2021 registered at Police Station Y.D.Nagar, District Mandsaur for the offence punishable under Sec. 306 of IPC. The applicant is in custody since 12/11/2021.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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