LAWS(MPH)-2021-10-69

FAIZAULAH KHAN Vs. SHRIRAM TRANSPORT FINANCE COMPANY LTD

Decided On October 11, 2021
Faizaulah Khan Appellant
V/S
Shriram Transport Finance Company Ltd Respondents

JUDGEMENT

(1.) Heard on I.A.No.16560/2021, which is an application for suspension of sentence and grant of bail.