(1.) Heard on IA No.28429/2021, which is 7th application under Sec. 389(1) of Code of Criminal Procedure, 1973 for grant of temporary suspension of sentence of appellant No.3 Abid.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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