RAMESH KUMAR RAUT Vs. STATE OF MADHYA PRADESH

JUDGEMENT

(1.) Shri Rajesh Prasad Dubey, learned counsel for the petitioner.

(2.) Shri Ajay Pratap Singh, Deputy Advocate General with Shri Manoj Kushwaha, learned Panel Lawyer for the respondents/State.

(3.) Challenge being made to transfer order dated 30.08.2021 (Annexure-P-1) passed by respondent No. 3 whereby, the services of the petitioner has been transferred from Government Primary School, Khapa Mitthekhan to Government Primary School Bhutaindhana, District Chhindwara, on administrative grounds.