LAWS(MPH)-2021-7-73

INDU Vs. STATE OF MADHYA PRADESH

Decided On July 28, 2021
INDU Appellant
V/S
STATE OF MADHYA PRADESH Respondents

JUDGEMENT

(1.) This appeal has been filed against the judgment dated 29.11.2008 in Sessions Trial No.2/2007, passed by Sixth Additional Sessions Judge, Fast Track Court, Chhatarpur by which appellant No.1 Indu @ Indrapal Singh has been convicted under Section 302 of IPC and sentenced to undergo life imprisonment and a fine of Rs.5000/-,in default of payment of fine, additional rigorous imprisonment for 2 years, under Section 307 of the Indian Penal Code rigorous imprisonment for 7 years and a fine of Rs.2000/- in default of payment of fine additional rigorous imprisonment of one year, under Section 25/27 of the Arms Act rigorous imprisonment for 3 years and a fine of Rs.1000/-, failing which simple imprisonment for six months and Appellant No.2 Devendra Singh @ Pappu Raja has been convicted under Section 302/34 and sentenced to undergo life imprisonment and a fine of Rs.5000/-, in default of payment of fine, additional rigorous imprisonment for 2 years, under Section 307/34 of the IPC rigorous imprisonment for 7 years and a fine of Rs.2000/- in default of payment of fine additional rigorous imprisonment of one year.

(2.) For the sake of convenience, the appellants shall be referred as accused persons and the respondent as prosecution hereinafter.

(3.) The case of prosecution, in brief, is that accused Indu @ Indrapal had enmity with deceased Khuman Patel because Khuman had slapped Indu three years before. On 17.09.2006 at about 7:00 p.m. in village Darguwa in the field of Bachchu Patwari, accused Indu @ Indrapal and Devendra Singh @ Pappu Raja arrived where Khuman Patel, Santosh Patel and Shankar Patel were working. Accused Indrapal was carrying a gun and Devendra Singh @ Pappu Raja had an axe in his hand. Accused Indrapal uttered obscene words and ordered Khuman, Santosh and Shankar to stand in a line. Then he asked whom should he shot at first. When Khuman asked the accused why were they killing them, accused Devendra Singh said "kill them all". After that Accused Indu @ Indrapal fired at Khuman Patel on his chest who died on the spot. When Shankar tried to escape, accused Indu @ Indrapal fired at him too. The bullet hit Shankar's left hand. Devideen Patel and Santosh, who were present at the time of incident in the same field, came running to their village and told the entire incident to sarpanch Harsevak Patel, Nandu Patel and Balkishan Patel.