LAWS(MPH)-2021-9-49

SHAKEEL KHAN Vs. STATE OF M.P.

Decided On September 09, 2021
Shakeel Khan Appellant
V/S
STATE OF M.P. Respondents

JUDGEMENT

(1.) Shri Suraj Bhan Lodhi, learned counsel for the appellant.

(2.) Shri Deepak Khot, learned counsel for the State.

(3.) None for the respondent No. 2/complainant.