SHIVAM AGRAWAL Vs. STATE OF M.P.

JUDGEMENT

(1.) The applicant has filed this repeat bail application u/S.439 Cr.P.C for grant of bail. Applicant has been arrested on 6/8/2021 by Police Station Purani Chhawani, District Gwalior in connection with Crime No. 331/2021 registered for offence punishable under Ss. 420, 34 of IPC, 34(2), 49-A of Excise Act and Ss. 102 and 103 of Trademark Act, 1999.