LAWS(MPH)-2021-10-58

RAMNARESH Vs. STATE OF MADHYA PRADESH

Decided On October 07, 2021
RAMNARESH Appellant
V/S
STATE OF MADHYA PRADESH Respondents

JUDGEMENT

(1.) The lawyers are reported to be abstaining from work.. IA.27102/20201, first application u/Sec. 389(1) Cr.P.C. for suspension of sentence, has been filed on merits as well as on compassionate ground.