KOMALCHAND JAIN Vs. SINDHAI PRAMOD KUMAR JAIN

JUDGEMENT

(1.) The appellant has filed the present review petition for review of the order dated 18.5.2011and has argued the same in person. On 18.5.2011 the following order was passed:-

(2.) There is no good ground for review of the order dated 18.5.2011. Unfortunately, the petitioner is not aware of the law and therefore, is seeking the review of the order and arguing as it was an original suit.