(1.) Shri Sanjay Bahirani, counsel for the petitioner.
(2.) Shri Bhagwanraj Pandey, G.A. for the respondents/ State.
(3.) Notices were issued in this matter and it was made clear on 5.7.2011 that even in the absence of reply, the matter will be heard finally on the question of interim relief.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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